ITAT Gujarat Bench

THE PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL) , AHMEDABAD vs M/S GANESH PLANTATION LTD.

JIN BHAKTI TRUST vs INCOME TAX OFFICER, WARD - 5(3)(1)

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

JIN BHAKTI TRUST vs THE INCOME TAX OFFICER , WARD-5(3)(1)

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRAVINKUMAR PREMCHANDBHAI PATEL vs INCOME TAX OFFICER, WARD-5(3)(1)

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRAVINKUMAR PREMCHANDBHAI PATEL vs INCOME TAX OFFICER, WARD-5(3)(1)

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

ANMOL SPINTEX PRIVATE LIMITED THRU DIRECTOR NAISHADH INDRAKANT PARIKH vs THE ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE 1(1)(1)

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

ABEER TEXTILES PRIVATE LIMITED THRU DIRECTOR NAISHADH INDRAKANT PARIKH vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1)

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

DOLARIA ENTERPRISES PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1)

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs JIGISHA SATISHKUMAR MEHTA

SURAJIBEN BACHUJI THAKOR SINCE DECD. THROUGH HIS LH LAXMANJI BACHUJI THAKOR vs INCOME TAX OFFICER, WARD 2(1)(1)

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

BACHUJI BALAJI THAKOR SINCE DECEASED THROUGH HIS LEGAL HEIR LAXMANJI BACHUJI THAKOR vs INCOME TAX OFFICER, WARD 2(1)(1)

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs GUJARAT INDUSTRIES POWER COMPANY LTD.

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

ABHISHEK CAPLEASE PVT. LTD. vs INCOME TAX OFFICER

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI

JAY KRISHNA GROUP THROUGH BHARWAD NAVGHAN CHHAGANBHAI vs INCOME TAX OFFICER, WARD 1

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI

JAY KRISHNA GROUP THROUGH BHARVAD NAVGHAN CHHAGANBHAI vs INCOME TAX OFFICER WARD -1

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI

BHARATKUMAR RAJENDRAPRASAD DAVE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 4(1)(1) AHMEDABAD

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

RAJAT ENTERPRISE vs STATE OF GUJARAT

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

RAJAT ENTERPRISE vs STATE OF GUJARAT

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

MITESH GORADHANDAS SOMAIYA LHS OF LATE GORADHANDAS MADHAVJI SOMAIYA vs INCOME TAX OFFICER WARD 6(1)(1)

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

SATISH LALLAN MISHRA vs INCOME TAX OFFICER, WARD 5(3)(1)

HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA