ITAT Gujarat Bench
6,750 judgments
HIMADRI KANDARP MEHTA L/H OF LATE KANDARP YASHASHVIBHAI MEHTA vs THE INCOME TAX OFFICER
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
YOGESHBHAI CHANDRAKANT PALA vs PRINCIPAL COMMISSIONER OF INCOME TAX 1, RAJKOT
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs GUJARAT INDUSTRIES POWER COMPANY LTD.
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs GUJARAT INDUSTRIES POWER COMPANY LTD.
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs GUJARAT INDUSTRIES POWER COMPANY LTD.
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), AHMEDABAD vs NIRMA LIMITED
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs GUJARAT INDUSTRIES POWER COMPANY LTD.
THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs GUJARAT INDUSTRIES POWER COMPANY LTD.
THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs GUJARAT INDUSTRIES POWER COMPANY LTD.
SURBHI ASSOCIATES THROUGH PARTNER SURESHBHAI DAHYABHAI PATEL vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE GANDHINAGAR OR HIS SUCCESSORS TO OFFICE
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
AMAZON TEXTILES PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TA X WARD 1(1)(1)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
IDEAL SHEET METAL STAMPING AND PRESSING PVT. LTD. vs DINESH BADGUJAR, ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1) OR HIS SUCCESSOR
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), AHMEDABAD vs M/S GANESH PLANTATION LTD.
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
EN VISION ENVIRO ENGINEERS PVT LTD vs INCOME TAX OFFICER, WARD - 1(1)(2)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
ANIL SATYANARAYAN ROONGTA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(3)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
MANIBHAI AND BROTHERS (PCC) SARKHEJ vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
UNIQUE TAGS PRIVATE LTD vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 4(1)(1)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
AMBABEN RAJMAL SONI vs THE INCOME TAX OFFICER
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
BHAVNABEN SANMUKHBHAI PATEL L/H OF LATE SANMUKHBHAI KESHAVBHAI PATEL vs THE INCOME TAX OFFICER WARD 2(3)(4)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
VIJYA LAXMI EXPORTS vs THE ASSISTANT COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
