ITAT Gujarat Bench
6,750 judgments
AMBALAL LALJIBHAI PATEL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(2)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
ASHOKKUMAR KARSANBHAI PATEL vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 3(2), SURAT
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
ALCOCK ASHDOWN (GUJ) LTD vs JOINT COMMISSIONER OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
ALCOCK ASHDOWN (GUJ) LTD vs JOINT COMMISSIONER OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
ALCOCK ASHDOWN (GUJ) LTD vs JOINT COMMISSIONER OF INCOME TAX
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), AHMEDABAD vs AMBE TRADECORP PRIVATE LIMITED (FORMERLY KNOW AS J.P. FINCORP SERVICES PVT. LTD.)
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), AHMEDABAD vs AMBE TRADECORP PRIVATE LIMITED (FORMERLY KNOWN AS J.P. FINCORP SERVICES PVT. LTD.)
PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA vs M/S EMTICI ENGINEERING LTD.
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX 1, AHMEDABAD vs M/S. POSITIVE PRINT SIGN GRAPHIC BASEMENT
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs RAJENDRA HARJIVANDAS PRAJAPATI
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs BIPIN BABUBHAI PANCHAL
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs M/S DELOITTE HASKINS AND SELLS
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs RAJESHKUMAR SHANTILAL SANGHVI
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs MALAY JAYENDRABHAI DALAL
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1, AHMEDABAD vs M/S BHAVI TOURS AND TRAVELS
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE
INCOME TAX OFFICER WARD 3(2)(9) vs KAKAN PRASAD
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1) vs MICRO POLYESTER PVT. LTD.
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 1 vs M/S FACT PAPER MILLS LTD.
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs M/S KR MEDICAL CLINIC PHARMACY
SIDDHARTH SUMER KOTHARI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA