ITAT Gujarat Bench
6,750 judgments
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs HIREN KUMUDCHANDRA MEHTA
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), AHMEDABAD vs AMBE TRADECORP PRIVATE LIMITED
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs HIREN KUMUDCHANDRA MEHTA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs PRAVIN VIRCHAND SHAH PROP. M/S ASHIRVAD TRADERS
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs JAHNAVI ASHISHBHAI PATEL
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs JAGAT PRAVINBHAI SARABHAI
INCOME TAX OFFICER vs DEVUBEN @ JAMNABEN JIVRAJBHAI MOVALIAYA
INCOME TAX OFFICER vs DEVUBEN @ JAMNABEN JIVRAJBHAI MOVALIAYA
RANJITSINH K RATHOD PRO. M/S R.K. TRADERS vs INCOME TAX OFFICER, WARD-4
MAHENDRA TRAMBAKLAL FEFAR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE 1(1)
HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S NEO STRUCTO CONSTRUCTION PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1)
HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S NEO STRUCTO CONSTRUCTION PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1)
HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
M/S NEO STRUCTO CONSTRUCTION PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1)
HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX II vs JYOTI DYEING AND PRINTING MILLS PVT LTD
HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
DEDIYASAN INDUSTRIAL CO OP CREDIT SOCIETY LIMITED vs ADDITIONAL/ JOINT/ DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX/ INCOME TAX OFFICER
HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ARVIND LIMITED
HIRABEN PRAGIBHAI TALA vs ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX/INCOME TAX OFFICER
HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
LAMBDA THERAPEUTIC RESEARCH LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX
HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
EASY PAY PVT. LTD. vs DY. COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1)
HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
RADHIKA JEWELTECH LTD. vs PR. COMMISSIONER OF INCOME TAX 1 OR HIS SUCCESSOR
HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
