ITAT Gujarat Bench

GUJARAT STATE FINANCIAL SERVICES LTD. vs ADDITIONAL/JOINT/DEPUTY ASSISTANT COMMISSIONER OF INCOME TAX/INCOME-TAX OFFICER

HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs SHUKLA DAIRY PVT. LTD.

PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs SHUKLA DAIRY PVT. LTD.

STUDIO VIRTUES vs INCOME TAX OFFICER WARD 5(3)(1) OR HIS SUCCESSOR

HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

DAHYABHAI NARAYANDAS PATEL HUF BY KARTA DAHYABHAI NARAYANDAS PATEL vs INCOME TAX OFFICER WARD 3(3)(1) OR HIS SUCCESSOR

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

DAHYABHAI NARAYANDAS PATEL HUF BY KARTA DAHYABHAI NARAYANDAS PATEL vs INCOME TAX OFFICER WARD 3(3)(1) OR HIS SUCCESSOR

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

NARAYAN INDUSTRIES vs INCOME TAX OFFICER, WARD - 3(1)(1) OR HIS SUCCESSOR

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

NARAYAN INDUSTRIES vs ASST. COMMISSIONER OF INCOME TAX CIRCLE - 3(1)(1), OR HIS SUCCESSOR

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

NARAYAN DYESTUFF P LTD vs INCOME TAX OFFICER, WARD - 3(1)(1) OR HIS SUCCESSOR

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

NARAYAN INDUSTRIES vs ASST. COMMISSIONER OF INCOME TAX CIRCLE - 3(1)(1) OR HIS SUCCESSOR

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

NARAYAN ORGANICS PVT LTD vs ASST. COMMISSIONER OF INCOME TAX CIRCLE - 3(1)(1), OR HIS SUCCESSOR

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

NARAYAN DYESTUFF P LTD vs INCOME TAX OFFICER, WARD - 3(1)(1) OR HIS SUCCESSOR

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PAURAVI MIHIRBHAI SHAH vs INCOME TAX WARD 3(3)(1), AHMEDABAD

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

SUNRISE FINCAP LTD. vs INCOME TAX OFFICER, WARD 4(1)(1) OR HIS SUCCESSOR

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PINKI ARIZBHAI ANKLESARIA vs INCOME TAX OFFICER WARD 7(2)(1) OR HIS SUCCESSOR

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRIYAM BANSAL (HUF) vs INCOME TAX OFFICER, WARD 3(3)(1)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

TITRA TRADING PVT. LTD. vs OFFICE OF JOINT COMMISSIONER OF INCOME TAX (JCIT) OSD, CIRCLE, GANDHIDHAM

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

SACHIN AMRIT NAHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3, SURAT

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

GAGAN JYOT SINGH ANEJA vs OFFICE OF INCOME TAX OFFICER

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

BINITA KUTIR PATEL vs DY COMMISSIONER OF INCOME TAX CIR-GANDHINAGAR OR HIS SUCCESSOR

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE