ITAT Gujarat Bench
6,755 judgments
KUTIR NAVINCHANDRA PATEL vs DY COMMISSIONER OF INCOME TAX CIR-GANDHINAGAR OR HIS SUCCESSOR
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE
C D INTEGRATED SERVICES LTD. vs INCOME TAX OFFICER, WARD 4(1)(1) OR HIS SUCCESSOR
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRABHULAL MURJI DHOLU vs INCOME TAX OFFICER WARD 7(2)(1) OR HIS SUCCESSOR
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
VAIBHAV LAXMI TEX PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
JITENDRA KEWALCHAND JAIN vs THE INCOME TAX OFFICER, WARD 3(2)(6)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
LBN INFRA THROUGH SNEH A. DALMIA vs INCOME TAX OFFICER, WARD 2(3)(4)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SHETH GEMS PVT. LTD. vs INCOME TAX OFFICER, WARD 2(1)(3), SURAT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SNEH ABHISHEK DALMIA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(3)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SHETH GEMS PVT. LTD. vs INCOME TAX OFFICER, WARD 2(1)(3), SURAT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
REVACHAND KHATRI vs THE INCOME TAX OFFICER, WARD 1(2)(I)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
RAJHANS INFRA PROJECT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
KANHAIYA LAL KHATRI vs INCOME TAX OFFICER, WARD 2(2)(1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
RAJHANS INFRA PROJECT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
RAJHANS NUTRIMENTS PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PARVATI FABRICS LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
JUGAL KISHORE KHATRI vs INCOME TAX OFFICER, WARD 1(2)(1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
BENI KUMAR KHATRI vs INCOME TAX OFFICER, WARD 1(2)(1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
RAJHANS INFRA PROJECT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
RAJHANS INFRA PROJECT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
RAJHANS INFRACON (INDIA) PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
