ITAT Gujarat Bench
6,755 judgments
AUSIL CORPORATION PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAJKOT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
AUSIL CORPORATION PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAJKOT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
AUSIL CORPORATION PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAJKOT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
AUSIL CORPORATION PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAJKOT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
ARCOY BIOREFINERY PVT. LTD. vs INCOME TAX OFFICER, WARD 1(1)(3)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SHREE BHUVNAKARAM TRADINVEST PRIVATE LIMITED vs THE INCOME TAX OFFICER, AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SHREE MALLIKARJUN TRADINVEST PRIVATE LIMITED THROUGH DIRECTOR SUMIL A. BHAVNAGARI vs INCOME TAX OFFICER, AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
DHWANIL SAUMILBHAI BHAVNAGARI vs THE INCOME TAX OFFICER, AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SHREE SUPRINIT TRADEINVEST PRIVATE LIMITED THROUGH DIRECTOR SAUMIL A. BHAVNAGRI vs INCOME TAX OFFICER, AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SHREE BHUVNAKARAM TRADEINVEST PRIVATE LIMITED THROUGH DIRECTOR SAUMIL A. BHAVNAGRI vs INCOME TAX OFFICER, AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
BHARAT CHIMANLAL MEHTA HUF THROUGH KARTA BHARAT CHIMANLAL MEHTA vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
DEEPAK GOYAL S/O RAMAWTAR AGRAWAL vs ASSISTANT COMMISSIONER OF INCOME TAX, WD 1(1)(1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
M/S SABIC RESEARCH AND TECHNOLOGY PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1) VADODARA
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
VIRMATI SOFTWARE AND TELECOMMUNICATIONS LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SHREE SUPRINIT TRADINVEST PRIVATE LIMITED THROUGH SAUMIL A. BHAVNAGRI vs INCOME TAX OFFICER, AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SHREE SUPRINIT TRADINVEST PRIVATE LIMITED THROUGH SAUMIL A. BHAVNAGRI vs INCOME TAX OFFICER, AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
CHELISHA SAUMIL BHAVNAGARI vs THE INCOME TAX OFFICER, AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SHREE VISHVAMURTE TRADINVEST PRIVATE LIMITED THROUGH SAUMIL A. BHAVNAGRI vs INCOME TAX OFFICER, AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SHREE VISHVAMURTE TRADINVEST PRIVATE LIMITED THROUGH SAUMIL A. BHAVNAGRI vs INCOME TAX OFFICER, AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SHREE MALLIKARJUN TRADINVEST PRIVATE LIMITED THROUGH SAUMIL A. BHAVNAGRI vs INCOME TAX OFFICER, AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
