ITAT Gujarat Bench
6,755 judgments
SHREE MALLIKARJUN TRADINVEST PRIVATE LIMITED THROUGH SAUMIL A. BHAVNAGRI vs INCOME TAX OFFICER, AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SHREE SUPRINIT TRADINVEST PRIVATE LIMITED THROUGH SAUMIL A. BHAVNAGRI vs INCOME TAX OFFICER, AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SHREE BHUVNAKARM TRADINVEST PRIVATE THROUGH SAUMIL A. BHAVNAGRI vs INCOME TAX OFFICER, AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SHREE MALLIKARJUN TRADINVEST PRIVATE LIMITED THROUGH SAUMIL BHAVNAGRI vs INCOME TAX OFFICER, AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRADYUTRAI HIMMATLAL MEHTA vs INCOME TAX OFFICER WARD 1
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
BIPINCHANDRA HIMMATLAL MEHTA KARTA OF BIPINCHANDRA HIMMATLAL MEHTA-HUF vs INCOME TAX OFFICER, WARD-1
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
JAGDISH HIMMATLAL MEHTA KARTA OF JAGDISH HIMMATLAL MEHTA-HUF vs INCOME TAX OFFICER, WARD -1
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
BIPINCHANDRA HIMMATLAL MEHTA vs INCOME TAX OFFICER WARD 1
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
UNIQUE REALTY THROUGH PARTNER PRANAV RAMESHCHANDRA PARIKH vs INCOME TAX OFFICER, WARD-3(3)(5) OR HIS SUCCESSOR
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
JAGDISH HIMMATLAL MEHTA KARTA OF JAGDISH HIMMATLAL MEHTA-HUF vs INCOME TAX OFFICER, WARD-1
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
RAJNIKANT HIMMATLAL MEHTA, KARTA OF RAJNIKANT HIMMATLAL MEHTA-HUF vs INCOME TAX OFFICER, WARD-1
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
RAJNIKANT HIMMATLAL MEHTA vs INCOME TAX OFFICER WARD 1
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRADYUTRAI HIMMATLAL MEHTA vs INCOME TAX OFFICER WARD 1
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
AASHKA MOHIT SHAH vs INCOME TAX OFFICER,WARD-5(3)(1) OR HIS SUCCESSOR
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
UNIQUE RETREADS PVT. LTD THROUGH DIRECTOR DARSHIT KANTILAL SHAH vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE -4(1)(1) OR HIS SUCCESSOR
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
DAHYABHAI NARAYANDAS PATEL vs INCOME TAX OFFICER, WARD 3(3)(1) OR HIS SUCCESSOR
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
MANOJ BHAGWAN MANSUKHANI vs JOINT COMMISSIONER OF INCOME TAX JCIT (OSD) CIRCLE, GANDHIDHAM OR HIS SUCCESSOR
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
MAMTA SURENDRAKUMAR JAIN vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1) SURAT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
TARA CHAND PALDECHA (HUF) PROP. OF SEVEN STAR JEWELS vs INCOME TAX OFFICER, WARD-2(3)(6), SURAT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SHINE STAR vs INCOME TAX OFFICER, WARD-2(3)(6), SURAT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
