ITAT Gujarat Bench

TARA CHAND PALDECHA (HUF) PROP. OF SEVEN STAR JEWELS vs INCOME TAX OFFICER, WARD-2(3)(6), SURAT

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

RANKARS SALT WORKS THROUGH ITS PARTNER vs INCOME TAX OFFICER-WARD-1-GANDHIDHAM OR HIS SUCCESSOR

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

NILESH LALBHAI SHAH vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1) OR HIS SUCCESSOR

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

SAMKIT DIAMONDS vs INCOME TAX OFFICER, WARD-2(3)(6), SURAT

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

SHRENIK SUDHIR VIMAWALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), AHMEDABAD

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

MAHANANDA ENTERPRISE LIMITED vs INCOME TAX OFFICER, WARD 1(1)(3)

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

KALPESH BABUBHAI DALAL vs INCOME TAX OFFICER, WARD 5(3)(1), AHMEDABAD

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

KALPESH BABUBHAI DALAL vs INCOME TAX OFFICER, WARD 5(3)(1), AHMEDABAD

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

SORABJI BURJORJI GARDA COLLEGE TRUST vs INCOME TAX OFFICER WARD 1

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

SARDAR VALLABHBHAI PATEL EDUCATION SOCIETY vs INCOME TAX OFFICER, WARD 1

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

SARDAR VALLABHBHAI PATEL EDUCATION SOCIETY vs INCOME TAX OFFICER, WARD 2

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

SARDAR VALLABHBHAI PATEL EDUCATION SOCIETY vs INCOME TAX OFFICER, WARD 1

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

SORABJI BURJORJI GARDA COLLEGE TRUST vs INCOME TAX OFFICER WARD-1

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

RIDDHI SIDDHI INFRASPACE LLP vs ASSISTANT COMMISSIONER OF INCOME TAX CENT CIR 1(4), AHMEDABAD

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE KALUPUR COMMERCIAL CO-OP BANK LIMITED (AS THE SUCCESSOR TO SIDDHI CO-OP BANK LIMITED) vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), AHMEDABAD

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

ASHISH JAYANTILAL SANGHAVI (PROP. OF M/S. VIR IMPEX) vs INCOME TAX OFFICER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs NISHANT KANTILAL PATEL

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs MUKTABEN NISHANTBHAI PATEL

M/S NAGINDAS KASTURCHAND AND BROS. vs PRINCIPAL COMMISSIONER OF INCOME TAX 3, AHMEDABAD

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

RAJESHKUMAR CHHANALAL PATEL vs INCOME TAX OFFICER WARD 1(3)(4)

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE