ITAT Gujarat Bench
6,755 judgments
PUSHPA UTTAMCHAND MEHTA vs INCOME TAX OFFICER WARD 3(2)(9), AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
SHREE MAHARAJA AGRASEN SEVA SANSTHAN vs COMMISSIONER OF INCOME TAX (EXEM) OR HIS SUCCESSOR
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
AIA ENGINEERING LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
RAMESHKUMAR RAMCHANDRA JAJU vs THE DIRECTOR GENERAL OF INCOME TAX (INV), AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), AHMEDABAD vs M/S. VENUS INFRASTRUCTURE AND DEVELOPERS PVT. LTD.
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), SURAT vs M/S RATNAVEER STAINLESS PRODUCTS PVT. LTD.
KAMLESH RAJNIKANT SHAH vs PRINCIPAL COMMISSIONER OF INCOME TAX 3, AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
KRISHNAAWTAR KABRA L/H OF JAGANNATH RAMPAL KABRA vs THE INCOME TAX OFFICER WARD-2(1)(1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
CHUNIBHAI HARIBHAI GAJERA vs PRINCIPAL COMMISSIONER OF INCOME TAX 1
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
SYMPHONY LIMITED vs ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX/INCOME TAX OFFICER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
KKP MARKETING (I) LTD. vs DY. COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
RAJESH JAYANTILAL PATEL THRU. POA TO JAYANTILAL HARILAL BARDANA vs DY. COMMISSIONER OF INCOME TAX CIRCLE 1(2)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
AMAR JEWELLERS LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), AHMEDABAD vs SHRI RAVJIBHAI MANILAL PATEL
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), AHMEDABAD vs SHRI RAVJIBHAI MANILAL PATEL
M/S SHIVAM INVESTMENTS vs THE ASSTT. COMMISSIONER OF INCOME TAX
THE PR. COMMISSIONER OF INCOME TAX-1 vs DAMODARBHAI BHIMJIBHAI PATEL
DR K R SHROFF FOUNDATION vs ADDITIONAL/ JOINT/ DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX/ INCOME TAX OFFICER
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK
M.P COMMODITIES PVT. LTD. vs STATE OF GUJARAT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
ZEST AVIATION PVT LTD. vs PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE