ITAT Gujarat Bench

RAKESHKUMAR BABULAL AGARWAL vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) AHMEDABAD

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

RAMESHKUMAR SHANKARLAL AND CO vs DEPUTY COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

GARDEN SILK MILLS LTD. vs UNION OF INDIA

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

RACHNA INFRASTRUCTURE PVT. LTD. vs PR. COMMISSIONER OF INCOME TAX 3 OR HIS SUCCESSOR

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

RANJITSINH NARSINH VAGHELA vs INCOME TAX OFFICER WARD 3, GANDHINAGAR

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

KANUBHAI DHIRUBHAI PATEL LR OF LATE DHIRUBHAI SAMBHUBHAI vs INCOME TAX OFFICER WARD 6(1)(1) AHMEDABAD OF HIS SUCCESSORS

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE PRINCIPAL COMMISSIONER OF CUSTOMS vs SANJAY MANJIBHAI GADHESARIYA

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE PRINCIPAL COMMISSIONER OF CUSTOMS vs KISHAN MANJIBHAI GADHESARIYA

TEJAS CHHANALAL JOSHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), AHMEDABAD

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

SANJAY MANILAL KOTHARI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), AHMEDABAD

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

SHAILESHKUMAR DHIRAJLAL TERAIYA vs THE DEPUTY COMMISSIONER OF INCOME TAX. CENTRAL CIRCLE 2(1), AHMEDABAD

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

KSHITIJ SHAILESH KUMAR TERAIYA vs THE DEPUTY COMMISSIONER OF INCOME TAX. CENTRAL CIRCLE 2(1), AHMEDABAD

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

NAMRATA SHAILESH KUMAR TERAIYA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), AHMEDABAD

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

M/S. RAGHUNANDAN ENTERPRISE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -4 , SURAT

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

M/S NIDHI CORPORATION THROUGH ITS AUTHORISED SIGNATORY VASANTKUMAR UMEDBHAI PATEL vs INCOME TAX OFFICER WARD 9(1)

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

RANJANABEN MUKESHBHAI PATEL vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2

PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs M/S. MISSION CORPORATION

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GANDHINAGAR URBAN DEVELOPMENT AUTHORITY

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs NARMADA CLEAN TECH LTD

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), AHMEDABAD vs GANESH PLANTATION LTD.