ITAT Gujarat Bench
6,755 judgments
THE SOUTHERN GUJARAT INCOME TAX BAR ASSOCIATION, SURAT vs UNION OF INDIA
COMMISSIONER OF INCOME TAX-I vs CORE EMBALLAGE LIMITED
RAJKAMAL HEALDS AND REEDS PVT. LTD. vs ASSISTANT DIRECTOR OF INCOME TAX
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
RAGHAV NAGARMAL BIRLA vs INCOME TAX OFFICER, CIRCLE 3(1)(1), AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
DINESH CHHAGANLAL THAKKAR vs PRINCIPAL COMMISSIONER OF INCOME-TAX
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
MAMTA BHAVESH DAVE vs INCOME TAX OFFICER, WARD 3, GANDHINAGAR
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
ATULBHAI KANTILAL MEHTA vs THE ADDITIONAL /JOINT/ DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX/INCOME-TAX OFFICER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
CENTURY TRADESERVE LIMITED vs INCOME-TAX DEPARTMENT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1) vs CLARIS LIFE SCIENCE LIMITED
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), SURAT vs M/S SHREE HARI CORPORATION
THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs M/S. WEB GAZER SOFTWARE COMPANY
THE PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs VIPUL DEVCHANDBHAI SAVALIYA
JITENDRAKUMAR SHANTILAL SHETH vs INCOME TAX OFFICER, WARD-1 , PALANPUR
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), SURAT vs M/S. SHREE RAM DEVELOPERS
THE PRINCIPAL COMMISSIONER OF INCOME TAX 3, AHMEDABAD vs SUMITA DEVCHANDBHAI SAVALIYA
SARDAR CO-OP. CREDIT SOCIETY LTD. vs ADDITIONAL / JOINT / DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PANKAJ NATWARLAL PATEL vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(4), AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PANKAJ NATWARLAL PATEL vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(4), AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
NANDLAL JAIGOPAL AGRAWAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE