ITAT Gujarat Bench
6,755 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX, GANDHINAGAR vs JAY PRABHU COTTON INDUSTRIES
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs PRITESH D. SHAH (HUF)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX -4 vs VARDHMAN STAMPINGS PVT. LTD.
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX â 4 vs SHREE SWATI TEXDYES PVT. LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs VISHAL FABRICS PVT LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX-II vs MADHUSUDAN INDUSTRIES LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs GUJARAT MINERAL DEVELOPMENT CORPOATION LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX-II vs E INFOCHIPS LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX AHMEDABAD III vs RASNA PRIVATE LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
DIRECTOR OF INCOME TAX (EXEMPTION) vs PARUL AROGYA SEVA MANDAL TRUST
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX-I vs GANDHIDHAM DEVELOPMENT AUTHORITY
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SUJAL LEASING AND FINANCE PVT LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SUJAL LEASING AND FINANCE PVT LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX vs N.R. AGRAWAL INDUSTRIES LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX vs RACHANA CONSTRUCTION CO.
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX vs N.R. AGRAWAL INDUSTRIES LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
DIRECTOR OF INCOME TAX (EXEMPTION) vs AHMEDABAD URBAN DEVELOPMENT AUTHORITY
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX-4, vs TEXWORLD FASHIONS PVT. LTD.,
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX vs N.R. AGRAWAL INDUSTRIES LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs MATANG PROPERTIES PVT LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE