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ITAT Gujarat Bench

6,755 judgments

PRINCIPAL COMMISSIONER OF INCOME TAX vs GUJARAT STATE PETROLEUM CORPORATION LIMITED

TAXAP/908/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs MEDHBHUTI COMPLEX PVT LTD

TAXAP/894/20167/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs SHAILESH R DAXANI

TAXAP/853/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs SHAILESH R. DAXAMI

TAXAP/851/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-5 vs SHAILESH R. DAXINI

TAXAP/851/20167/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-5 vs SHAILESH R. DAXINI

TAXAP/850/20167/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs SHAILESH R. DAXANI

TAXAP/849/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-5 vs SHAILESH R. DAXINI

TAXAP/849/20167/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-5 vs SHAILESH R. DAXINI

TAXAP/848/20167/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-5 vs SHAILESH R. DAXINI

TAXAP/846/20167/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-5 vs SHAILESH R. DAXINI

TAXAP/845/20167/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-5 vs SHAILESH R. DAXINI

TAXAP/844/20167/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMMISSIONER OF INCOME TAX 2 vs HITACHI HOME AND LIFE SOLUTIONS (INDIA) LTD.

TAXAP/83/20197/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs ATUL LIMITED

TAXAP/822/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs BHOJISON INFRASTRUCTURE PVT. LTD.

TAXAP/75/20197/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-5 vs KAVITA D JAIN

TAXAP/749/20167/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOMET TAX 1 vs ASIAN GRANITO INDIA TILES LTD

TAXAP/745/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX, GANDHINAGAR vs JIVRAJBHAI VASTABHAI DESAI

TAXAP/722/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX GANDHINAGAR vs JIVRAJBHAI VASTABHAI DESAI

TAXAP/721/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PR. COMMISSIONER OF INCOME TAX-3, AHMEDABAD vs UPENDRA CHINUBHAI SHAH, 3, NANDI HILL

TAXAP/72/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE