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ITAT Gujarat Bench

6,755 judgments

PRINCIPAL COMMISISONER OF INCOME TAX-1 vs SHAH INVESTORS HOME LTD

TAXAP/713/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PR. COMMISSIONER OF INCOME TAX-3, AHMEDABAD vs KALPESHBHAI BHAGWANBHAI PRAJAPATI

TAXAP/689/20167/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX AHMEDABAD IV vs SARJAN REALITIES LTD

TAXAP/680/20137/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX-IV vs TORRENT GUJARAT BIOTECH LTD

TAXAP/68/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX AHMEDABAD IV vs SYNEFRA ENGINEERING AND CONSTRUCTION LTD

TAXAP/679/20137/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs BIO TECH VISION CARE PVT. LTD.

TAXAP/669/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME-TAX, AHMEDABAD-3 vs MUKESH MAGANLAL MAJITHIA

TAXAP/669/20167/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX AHMEDABAD III vs NAILESH T SHAH

TAXAP/669/20147/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs M.D. SHAH AND CO

TAXAP/664/20167/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX - I vs JAYANTILAL AMBALAL CHOKSI

TAXAP/663/20147/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSONER OF INCOME TAX vs DORF KETAL SPECIALITY CATALYST PVT LTD

TAXAP/661/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs SHAH INVESTORS HOME LTD.

TAXAP/658/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL SURAT vs NARAYAN REALITY LIMITED

TAXAP/653/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX AHMEDABAD III vs OMNI LENS PVT LTD

TAXAP/646/20127/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX I vs ARVINDBHAI DHANJIBHAI CHOKSHI

TAXAP/642/20137/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX vs SURAJ LIMITED

TAXAP/640/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX -I vs ASIAN TUBES LTD.

TAXAP/638/20147/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX -I vs ASIAN TUBES LTD.

TAXAP/637/20147/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ROMA MANOHAR LAKHIANI

TAXAP/636/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX -I vs ASIAN TUBES LTD.

TAXAP/636/20147/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE