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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX -I vs ASIAN TUBES LTD.

TAXAP/635/20147/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX -I vs ASIAN TUBES LTD.

TAXAP/634/20147/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs THE KALUPUR COMMERCIAL CO-OP BANK LTD

TAXAP/622/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX GANDHINAGAR vs PRAKASH INDUSTRIES

TAXAP/620/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX GANDHINAGAR vs PRAKASH INDUSTRIES

TAXAP/619/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PR. COMMISSIONER OF INCOME TAX-3, AHMEDABAD vs OASIS TEXTILES LTD

TAXAP/619/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX GANDHINAGAR vs DEEP COTTON INDUSTRIES

TAXAP/610/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX II vs RAMESHCHANDRA S PATEL

TAXAP/598/20137/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs MASTEK LTD.

TAXAP/589/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs ASHOK GONDHIYA MEMORIAL TRUST

TAXAP/575/20167/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX vs STEELCO GUJARAT LTD

TAXAP/575/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX vs STEELCO GUJARAT LTD

TAXAP/574/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX vs M/S SOHAM BUILDERS

TAXAP/568/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX II vs MODERN CONSTRUCTION CO. P. LTD.

TAXAP/564/20147/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs UDAYKUMAR CHHABILDAS PATEL

TAXAP/56/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX-III vs M/S GAYATRI BUILDING MATERIAL SUPPLIERS

TAXAP/559/20117/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX - IV vs ARVINDBHAI M PATEL

TAXAP/555/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs VIMALACHAL PRINT AND PACK PVT LTD

TAXAP/544/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs SHAILESH D. PRAJAPATI

TAXAP/543/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SYNPOL PRODUCTS PVT LTD

TAXAP/529/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE