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ITAT Gujarat Bench

6,755 judgments

PR. COMMISSIONER OF INCOME TAX-3, AHMEDABAD vs DINESH JASRAJ JAIN

TAXAP/525/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX-I vs SAMIR SYNTHETICS MILLS

TAXAP/521/20117/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX GANDHINAGAR vs MOLEX MAFATLAL MICRON LTD

TAXAP/509/20117/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX - III vs M/S PAREKH ISHWARLAL CHUNILAL

TAXAP/506/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX - III vs M/S PAREKH ISHWARLAL CHUNILAL

TAXAP/505/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX AHMEDABAD - IV vs SAI INFOSYSTEM -INDIA- PVT. LTD.

TAXAP/503/20147/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX AHMEDABAD III vs OMNI LENS PVT LTD

TAXAP/483/20137/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PR. COMMISSIONER OF INCOME TAX 3 vs NETVISION WEB TECHNOLOGIES PVT LTD

TAXAP/482/20157/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX AHMEDABAD III vs OMNI LENS PVT LTD

TAXAP/482/20137/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs GRUH FINANCE LTD.

TAXAP/458/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs GRUH FINANCE LTD.

TAXAP/457/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINICPAL COMMISSIONER OF INCOME TAX 4 vs SEASONS HOTELS PVT. LTD.

TAXAP/434/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs VARIA ENGINEERING WORKS PVT. LTD.

TAXAP/432/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX - 6 vs SHREE KRISHNA DEVELOPERS

TAXAP/42/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX - 6 vs SHREE KRISHNA DEVELOPERS

TAXAP/41/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs M/S TORRENT PHARMACEUTICALS LTD

TAXAP/404/20197/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX I vs CADILA PHARMACEUTICALS LTD

TAXAP/39/20157/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX,(EXEMPTIONS)) vs ASHOK GONDHIYA MEMORIAL TRUST

TAXAP/371/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX, GANDHINAGAR vs GUJARAT GAS TRADING CO LTD.

TAXAP/358/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX GANDHINAGAR vs GUJARAT GAS TRADING CO LTD

TAXAP/356/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE