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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX - AHMEDABAD - III vs NARAYAN ORGANICS PRIVATE LIMITED

TAXAP/352/20137/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs AIA ENGINEERING LTD

TAXAP/351/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX-II vs AGRICULTURAL PRODUCE MARKET COMMITTEE

TAXAP/35/20117/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX-IV vs S K STOCK BROKING PVT LTD

TAXAP/349/20127/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs PRANAY BHARATKUMAR SHAH

TAXAP/345/20197/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PR. COMMISSIONER OF INCOME - TAX - GANDHINAGAR vs GUJARAT STATE ENERGY GENERATION LTD

TAXAP/320/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SCHUTZ DISHMAN BIOTECH LTD

TAXAP/305/20197/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX vs N R AGRAWAL INDUSTRIES LTD

TAXAP/289/20147/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX vs N R AGRAWAL INDUSTRIES LTD

TAXAP/288/20147/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX vs N R AGRAWAL INDUSTRIES LTD

TAXAP/287/20147/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX vs N R AGRAWAL INDUSTRIES LTD

TAXAP/286/20147/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-1, vs SHAH INVESTOR'S HOME LIMITED

TAXAP/281/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-1, vs SHAH INVESTOR'S HOME LIMITED

TAXAP/280/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-1, vs SHAH INVESTOR'S HOME LIMITED

TAXAP/279/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-1, vs SHAH INVESTOR'S HOME LIMITED

TAXAP/278/20177/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs NANDESARI INDUSTRIES ASSOCIATION

TAXAP/276/20197/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX-IV vs ASHOK R PATEL

TAXAP/2666/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE COMMISSIONER OF INCOME TAXCENTRAL-I vs M/S. RAJHANS BUILDERS

TAXAP/2539/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE COMMISSIONER OF INCOME TAXCENTRAL-I vs M/S. RAJHANS BUILDERS

TAXAP/2538/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PR. COMMISSIONER OF INCOME TAX-4 vs SANKET ESTATE AND FINANCE PVT LTD

TAXAP/247/20167/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE