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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs SAIYED PAPER MILLS LTD

TAXAP/2409/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX vs SAIYED PAPER MILLS LTD

TAXAP/2408/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX - 1 vs AVTARSINGH KHURANA SAFAL VIHAN

TAXAP/229/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX CENTRAL-II vs SHAMBHUBHAI MAHADEV AHIR

TAXAP/2218/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX CENTRAL-II vs SHAMBHUBHAI MAHADEV AHIR

TAXAP/2217/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX CENTRAL-II vs SHAMBHUBHAI MAHADEV AHIR

TAXAP/2216/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX CENTRAL-II vs SHAMBHUBHAI MAHADEV AHIR

TAXAP/2215/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX CENTRAL-II vs SHAMBHUBHAI MAHADEV AHIR

TAXAP/2214/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX CENTRAL-II vs SHAMBHUBHAI MAHADEV AHIR

TAXAP/2213/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs PINO BISAZZA GLASS PRIVATE LIMITED

TAXAP/198/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs PINO BISAZZA GLASS PVT LTD

TAXAP/197/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX vs BIRLA VXL LIMITED

TAXAP/1927/20087/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX-I vs GUNVANTLAL J MANDALIYA

TAXAP/1862/20087/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX 1, vs CASIL HEALTH PRODUCTS LTD

TAXAP/185/20187/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX-V vs SAURABH SHARAD SHAH

TAXAP/182/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX-IV vs SCHUTZ DISHMAN BIOTECH PVT LTD

TAXAP/166/20097/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX-V vs BAKULESH B MEHTA, HUF

TAXAP/1427/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX - CENTRAL - I vs NEPTUNE INFRASTRUCTURE PVT LTD

TAXAP/141/20127/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX-II vs INDIA GELATINE & CHEMICALS LTD

TAXAP/1409/20107/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX-V, vs HARISINGH P. CHAMPAVAT

TAXAP/1390/20087/1/2022

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE