ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX II vs GUJARAT MINERAL DEVELOPMENT CORPORATION LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIOER OF INCOME TAX-2, vs MONO STEEL(INDIA) LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs ZYDUS HOSPIRA ONCOLOGY PVT LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX vs NIRMA CONSUMER CARE LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SHREE KRISHNA KESHAV LABORATORIES LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX - 1 vs WOCO MOTHERSON ADVANCED RUBBER TECHNOLOGIES LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX - 1 vs WOCO MOTHERSON ADVANCED RUBBER TECHNOLOGIES LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs WOCO MOTHERSON ADVANCED RUBBER TECHNOLOGIES LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs WOCO MOTHERSON ADVANCED RUBBER TECHNOLOGIES LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs M S KHURANA ENGINEERING LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs WOCO MOTHERSON ADVANCED RUBBER TECHNOLOGIES LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs M/S TORRENT PRIVATE LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs M/S TORRENT PRIVATE LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs NAVDURGA VOYAGA PVT LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs M/S TORRENT PRIVATE LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs M/S TORRENT PRIVATE LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs M/S TORRENT PRIVATE LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs M/S TORRENT PRIVATE LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX -II vs MADHUSUDAN INDUSTRIES LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX AHMEDABAD IV vs NAVPADH ASSOCIATES
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
