ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX AHMEDABAD IV vs NAVPADH ASSOCIATES
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs M/S VARDHMAN STAMPING PVT LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX vs REENA R AGRAWAL
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX vs REENA R AGRAWAL
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX vs REENA R AGRAWAL
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX vs REENA R AGRAWAL
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX vs RAVINDRA M AGRAWAL
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX vs RAVINDRA M AGRAWAL
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX-III vs UMEDSINGH P CHAMPAWAT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
COMMISSIONER OF INCOME TAX AHMEDABAD IV vs SURYA ESTATE DEVELOPERS
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
PRINCIPAL COMMISSIONER OF INCOME TAX -4 vs SAUMYA CONSTRUCTION PVT. LTD.
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
DECO MICA LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 1(1)(1)
KATLARY KARIYANA MERCHANT SAHKARI SARAFI MANDALI LTD vs ASST. COMMR. OF INCOME TAX
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
ARUNABEN KANAIYALAL PATEL L/R OF LATE KANAIYALAL DALSUKH PATEL vs ASST. COMMISSIONER OF INCOME TAX, CENT. CIRCLE 2(4) OR HIS SUCCESSOR
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
ARUNABEN KANAIYALAL PATEL L/R OF LATE KANAIYALAL DALSUKH PATEL vs ASST. COMMISSIONER OF INCOME TAX, CENT. CIRCLE 2(4) OR HIS SUCCESSOR
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
ARUNABEN KANAIYALAL PATEL L/R OF LATE KANAIYALAL DALSUKH PATEL vs ASST. COMMISSIONER OF INCOME TAX, CENT. CIRCLE 2(4) OR HIS SUCCESSOR
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
ARUNABEN KANAIYALAL PATEL L/R OF LATE KANAIYALAL DALSUKH PATEL vs ASST. COMMISSIONER OF INCOME TAX, CENT. CIRCLE 2(4) OR HIS SUCCESSOR
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
ARUNABEN KANAIYALAL PATEL L/R OF LATE KANAIYALAL DALSUKH PATEL vs ASST. COMMISSIONER OF INCOME TAX, CENT. CIRCLE 2(4) OR HIS SUCCESSOR
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1, AHMEDABAD vs HARISH KESHAVLAL PATEL
DARSHAN ENTERPRISE THROUGH PARTNER ASHVINBHAI KARSHANBHAI ZALAVADIYA vs ADDITIONAL/ JOINT/ DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX/INCOME TAX OFFICER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE
