ITAT Gujarat Bench

SURANI STEEL TUBES LIMITED vs THE INCOME TAX OFFICER WARD 1

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

SURANI STEEL TUBES LIMITED vs THE INCOME TAX OFFICER,WARD-1

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

M/S MAGNOLIA INFRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3), AHMEDABAD

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

MUJTABA MARINE PRIVATE LIMITED vs ADDITIONAL/ JOINT/ DEPUTY/ ASSITANT COMMISSIONER OF INCOME TAX/ INCOME-TAX OFFICER

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

B G A TRADELINK PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE PRINCIPAL COMMISSIONER OF INCOME TAX 1, AHMEDABAD vs RAJENDRA JETHABHAI KESHWANI

AJAY SURENDRABHAI PATEL vs INCOME TAX OFFICER WARD 2(1)(1)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

IDEX INDIA PRIVATE LIMITED vs ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX/INCOME TAX OFFICER

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX-V vs JALPA SPECIFIC FAMILY TRUST

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

MAYUR DYECHEM INTERMEDIATES LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AHMEDABAD

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

MAYUR DYECHEM INTERMEDIATES LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AHMEDABAD

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

M/S SURYA ROSHNI LIMITED vs STATE OF GUJARAT

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

M/S SURYA ROSHNI LIMITED vs STATE OF GUJARAT

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

JOSHI TECHNOLOGIES INTERNATIONAL INC vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE (INT. TAXN) 1, AHMEDABAD

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

PRINCIPAL COMMISSIONER OF INCOME TAX-1, AHMEDABAD vs MANJU DINESHKUMAR GUPTA

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs AHMEDABAD URBAN DEVELOPMENT AUTHORITY

RASHESH SHIRISH SANJANWALA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 4(1)(4)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

CRYSTAL CERAMIC INDUSTRIES PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

CRYSTAL CERAMIC INDUSTRIES PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 1(1)(1)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

KANUBHAI VANMALIBHAI PATEL HUF vs THE PRINCIPAL COMMISSIONER OF INCOME TAX 1