ITAT Gujarat Bench

JANMEJAY RAJNIKANT VYAS vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

DEOHOOTI JANMEJAY VYAS vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

ARPIT JANMEJAY VYAS vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

DHWANI ALPESH SHAH vs INCOME TAX OFFICER WARD 1(1)(1) OR HIS SUCCESSOR

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

DHWANI ALPESH SHAH vs INCOME TAX OFFICER WARD 1(1)(1) OR HIS SUCCESSOR

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

THE PRINCIPAL COMMISSIOENR OF INCOME TAX (CENTRAL), AHMEDABAD vs RAJENDRA J KESHWANI HUF

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), AHMEDABAD vs GANESH PLANTATION LTD.

THE PRINCIPAL COMMISSIONER OF INCOME TAX vs DENISHA RAJENDRA KESHWANI

RANG BANDHEJ PVT LTD vs COMMISSIONER OF INCOME TAX, AHMEDABAD - I

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

KARTIK VIJAYSINH SONAVANE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 8

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

MAKWANA ENTERPRISE vs STATE OF GUJARAT

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK

M/S ACID & CHEMICALS CO vs COMMISSIONER OF INCOME TAX (APPEALS)-XVIII

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK

M/S ACID & CHEMICALS CO vs INCOME TAX OFFICER, WARD 12(2)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK

KAUSHIK J SHAH vs PR. CHIEF COMMISSIONER OF INCOME TAX 1 OR HIS SUCCESSOR

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK

HASTI PETROCHEMICALS AND SHIPPING LTD. vs STATE OF GUJARAT

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK

HASTI PETROCHEMICALS AND SHIPPING LTD. vs STATE OF GUJARAT

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK

MERIT CREDIT CORPORATION LIMITED vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK

DINESHBHAI MANEKLAL PATEL HUF THROU ITS KARTA vs INCOME TAX OFFICER WARD 1

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK

PARTH DINESHBHAI PATEL vs INCOME TAX OFFICER WARD 1

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK

PARTH DINESHBHAI PATEL vs INCOME TAX OFFICER WARD 1

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK