ITAT Gujarat Bench

THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 AHMEDABAD vs DHIREN H VORA

THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs ASIAN MILLS PVT. LTD.

THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs ASIAN MILLS PVT. LTD.

COMMISSIONER OF INCOME TAX-I vs TEXTILE COOPERATIVE BANK OF SURAT LIMITED

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK

COMMISSIONER OF INCOME TAX III vs HEUBACH COLOUR PVT LTD

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK

MONTECARLO LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(3), AHMEDABAD

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

AMRISHBHAI HASMUKHLAL PARIKH (HUF) vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1) AHMEDABAD

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

AGRAWAL JMC JOINT VENTURE vs ASSISTANT / JOINT / DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX/INCOME TAX OFFICER

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

DIVYAM ENTERPRISE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs INTAS PHARMA LTD.

SANJAY TARAKANT JHA vs INCOME TAX OFFICER, WARD 8

GANDHI REALTY (INDIA) PRIVATE LIMITED vs ASSISTANT/JOINT/DEPUTY/ASSITANT COMMISSIONER OF INCOME TAX/INCOME TAX OFFICER

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

VASUPUJYA MAHARAJ DEHRASAR TRUST SARKHEJ vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

SHILP REALTY PRIVATE LIMITED vs INCOME TAX OFFICER, WARD 4(1)(3), AHMEDABAD

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

GAURAV FABRICS PVT. LTD. vs INCOME TAX OFFICER WARD 2(1)(2)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

DEEP ENERGY RESOURCES LIMITED vs ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX/INCOME TAX OFFICER

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

DEEP INDUSTRIES LIMITED vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), AHMEDABAD (JAO)

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

MAHESHBHAI SHANTILAL PATEL vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, AHMEDABAD

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

SHWETAL RITTULBHAI VORA vs PRINCIPAL COMMISSIONER OF INCOME TAX I

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

RAJOO ENGINEERS LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN