ITAT Gujarat Bench
6,755 judgments
BAN LABS PRIVATE LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX 1
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN
SATVA MERCHANDIZE PRIVATE LIMITED vs OFFICE OF THE INCOME TAX OFFICER WARD 4(1)(1)
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN
THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs M/S SHREEDHAR ASSOCIATES
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs GOPAL HERITAGE P. LTD.
HARESHBHAI MATHURBHAI ZINZUWADIA vs ASSISTANT COMMISSIONE OF INCOME TAX CIRCLE 2(1), RAJKOT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
DARSHIT ASHOKBHAI ZINZUWADIA vs ASSISTANT COMMISSIONE OF INCOME TAX CIRCLE 2(1), RAJKOT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs PRAHLADRAY M SHAH
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN
THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs PRAHLADRAY M SHAH
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN
THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs PRAHLADRAY M SHAH
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN
THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs PRAHLADRAY M SHAH
HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN
SUN PHARMACEUTICAL INDUSTRIES LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
GEETABEN DINESHCHANDRA GUPTA vs INCOME TAX OFFICER CIRCLE 3(3)(2)
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
BHARATKUMAR KALUBHAI GHADIYA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3)
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
DISHMAN CARBOGEN AMCIS LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE (2)
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
DISHMAN INFRASTRUCTURE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE (2)
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
HITACHI HI REL POWER ELECTRONICS PVT. LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
SANJAY BAULAL SURANA vs THE ASSITANT COMMISSIONER OF INCOME TAX
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
COMMISSIONER OF INCOME TAX (TDS) vs INTAS PHARMACEUTICALS LTD.
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
COMMISSIONER OF INCOME TAX (TDS) vs INTAS PHARMACEUTICALS LTD.
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
COMMISSIONER OF INCOME TAX (TDS) vs INTAS PHARMACEUTICALS LTD.
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
