ITAT Gujarat Bench
6,755 judgments
THE COMMISSIONER OF INCOME TAX (TDS) vs INTAS PHARMACEUTICALS LTD.
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
COMMISSIONER OF INCOME TAX (TDS) vs INTAS PHARMACEUTICALS LTD.
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
COMMISSIONER OF INCOME TAX (TDS) vs INTAS PHARMACEUTICALS LTD.
RITESH BAKULESHBHAI MEHTA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX 1
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
FENIL BHARAT SHAH vs THE PRINCIPAL COMMISSIONER OF INCOME TAX
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
PRIYA BLUE INDUSTRIES PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
KOTTEX INDUSTRIES PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(2)
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
BACKBONE PROJECTS LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
BAYER VAPI PRIVATE LIMITED KAVASSERI RAJAGOPALAN SEKHAR (MANAGING DIRECTOR) vs THE ASSISTANT COMMISSIONER OF INCOME TAX, VAPI CIRCLE
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
TUSHAR AGRO CHEMICALS vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
ANDERSON BIOMED PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1)
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
RAMESHKUMAR TULSIDAS KNAERIYA vs ASSISTANT DIRECTOR OF INCOME TAX
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
SURESHKUMAR TULSIDAS KNAERIYA vs ASSISTANT DIRECTOR OF INCOME TAX
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
OM SYNERGY SPACELINK PVT. LTD. vs THE INCOME TAX OFFICER, WARD 3(1)(4)
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
M/S MICRO INKS LIMITED vs STATE OF GUJARAT
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
M/S MICRO INKS LIMITED vs STATE OF GUJARAT
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
M/S MICRO INKS LIMITED vs STATE OF GUJARAT
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), AHMEDABAD vs DHWANI JATEEN GUPTA
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), AHMEDABAD vs ALKABEN PRAVINCHANDRA KOTAK
CHETAN ENGINEERS vs THE ASSISTANT/JOINT/DEPUTY COMISSIONER OF INCOME TAX
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
