ITAT Gujarat Bench
6,755 judgments
THE PRINCIPAL COMMISSIONER OF INCOME TAX 3, AHMEDABAD vs JAYANTIBHAI GYANESH SINGH
THE PRINCIPAL COMMISSIONER OF INCOME TAX 3, AHMEDABAD vs GYANESHKAMAL RAMNANDAN SINGH
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), SURAT vs RASHMI RAJESH BAFNA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-2, VADODARA vs SHRENO LIMITED
RAJU BHUPENDRA DESAI vs THE INCOME TAX OFFICER WARD 1(3)(4)
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
ZAVERI AND COMPANY PRIVATE LIMITED, KISHOR PRANJIVANDAS MANDALIA DIRECTOR vs DEPUTY COMMISSIONER OF INCOME TAX
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
THE PRINCIPAL COMMISSIONER OF INCOME TAX, AHMEDABAD vs RAJENDRA J KESHWANI HUF
PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), SURAT vs RASHMI RAJESH BAFNA
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), SURAT vs RASHMI RAJESH BAFNA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) AHMEDABAD vs ANAND NATWARLAL SHARDA
TOSHIBA TECHNICAL SERVICES INTERNATIONAL CORPORATION vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2 (INTERNATIONAL TAXATION), AHMEDABAD
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
TOSHIBA TECHNICAL SERVICES INTERNATIONAL CORPORATION vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2 (INTERNATIONAL TAXATION), AHMEDABAD
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
TOSHIBA TECHNICAL SERVICES INTERNATIONAL CORPORATION vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2 (INTERNATIONAL TAXATION), AHMEDABAD
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
RAINBOW TEXCHEM PRIVATE LIMITED vs INCOME TAX OFFICER WARD NO 2(1)(1)
HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
PRITI PARAS SAVLA vs INCOME TAX OFFICER WARD (3)(2)(4)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
MANOJ DWARKADAS PRITMANI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(3)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
MANOJ DWARKADAS PRITMANI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(3)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
M/S ROQUETTE RIDDHI SIDDHI PVT. LTD. vs DEPUTY COMMISSIONER INCOME TAX, CIRCLE 3(1)(2), AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
M/S ROQUTTE RIDDHI SIDDHI PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(2), AHMEDABAD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
JRS PHARMA AND GUJARAT MICROWAX PRIVATE LIMITED vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
