ITAT Gujarat Bench

COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs D. L. ASHISH FOUNDATION TRUST, JATIN JANI

NISHANT VILASKUMAR PAREKH vs THE INCOME TAX OFFICER WARD 1(3)

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

ASHISH BOHRA vs INCOME TAX OFFICER WARD 2(3)(7)

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

HARAKCHAND SOHANLAL JAIN vs INCOME TAX OFFICER WARD 2(3)(7)

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

GYAN GEMS PVT. LTD. vs INCOME TAX OFFICER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

DIVYA JYOTI DIAMONDS PRIVATE LIMITED vs INCOME TAX OFFICER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

MYSOON EXPORTS PRIVATE LIMITED vs INCOME TAX OFFICER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

DILIP BHIMJIBHAI MAVANI vs INCOME TAX SETTLEMENT COMMISSION, ADDITIONAL BENCH II

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

MENA MANI INDUSTRIES LIMITED vs THE INCOME TAX OFFICER, WARD 2(1)(4)

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

M/S SHANTI CONSTRUCTION vs INCOME TAX SETTLEMENT COMMISSION, ADDITIONAL BENCH II

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

GAGJIBHAI BHURABHAI KOSHIYA vs INCOME TAX SETTLEMENT COMMISSION, ADDITIONAL BENCH II

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

MORBI PLOT JAIN TAPGACHH SANGH vs THE COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

GUJARAT AMBUJA EXPORTS LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

KAVITABEN JAYSUKHBHAI ZALAWADIYA vs THE INCOME TAX OFFICER WARD - 3(3)(3)

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

SARTHAK DEVELOPERS vs THE DEPUTY COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

ALLIANCE FIBRES LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

HANSABEN LALUBHAI GOKALBHAI vs THE INCOME TAX OFFICER WARD 2(2)(2), SURAT

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

ASHISH KIRITKUMAR SHAH vs INCOME TAX OFFICER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

AMI ASHISH SHAH vs INCOME TAX OFFICER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

AMRISHBHAI HASMUKHLAL PARIKH vs INCOME TAX OFFICER WARD 2(1)(3), AHMEDABAD

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA