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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION & TRANSFER PRICING) vs UNIPHOS ENVIROTRONIC PVT. LTD.

TAXAP/199/201715/11/2019

DEPUTY COMMISSIONER OF INCOME TAX vs SHELL GLOBAL SOLUTIONS INTERNATIONAL BV

TAXAP/429/201715/11/2019

COMMISSIONER OF INCOME TAX I vs ENVIRO CONTROL ASSOCIATED PVT LTD

TAXAP/1015/201314/11/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

THE PRINCIPAL COMMISSIONER OF INCOME TAX, GANDHINAGAR vs M/S. TIRUPATI COTTON AND GRINNING FACTORY

TAXAP/705/201911/11/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ADANI PORTS AND SPECIAL ECONOMIC ZONE LTD.

TAXAP/681/201925/10/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ADANI PORTS AND SPECIAL ECONOMIC ZONE LTD.

TAXAP/680/201925/10/2019

TRAVEL DESIGNER INDIA PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX,

SCA/15564/201824/10/2019

KUNAL STRUCTURE (INDIA) PRIVATE LIMITED vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(2)

SCA/13924/201824/10/2019

PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL vs INCOME TAX SETTLEMENT COMMISSION

SCA/9883/201922/10/2019

COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION AND TRANSFER PRICING) vs SHANDONG TIJUN ELECTRONIC POWER ENG. COMPANY LTD.

TAXAP/1299/201818/10/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION AND TRANSFER PRICING) vs SHANDONG TIJUN ELECTRONIC POWER ENG. COMPANY LTD.

TAXAP/1298/201818/10/2019

PRAKASHSINH HATHISINH UDAVAT vs STATE OF GUJARAT

SCA/15365/201916/10/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

COMMISSIONER OF INCOME TAX-I vs HIMSON TEXTILE ENGINEERING INDUSTRIES PVT LTD

TAXAP/893/201414/10/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

PRINCIPAL COMMISSIONER INCOME TAX, SURAT-1, SURAT vs LAXMI SYNTEX PVT. LTD.

TAXAP/71/201814/10/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

PR. COMMISSIONER OF INCOME TAX-1 vs JAGDAMBA CORPORATION

TAXAP/348/201714/10/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

COMMISSIONER OF INCOME TAX I vs FACETS POLISHING WORKS PVT LTD

TAXAP/200/201514/10/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

PR.COMMISSIONER OF INCOME-TAX vs M/S MICRO INKS LIMITED

TAXAP/131/201614/10/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 3 vs M/S SHRI GANESH KHAND UDHYOG SAHAKARI MANDALI LTD

TAXAP/526/20199/10/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

KAKARIA HOUSING AND INFRASTRUCTURE LTD vs DY. COMMISSIONER OF INCOME TAX

SCA/16767/20187/10/2019

PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT-1 vs M/S SAMARTH INDIA

SCA/15658/20197/10/2019