ITAT Gujarat Bench
6,755 judgments
THE PRINCIPAL COMMISSIONER OF INCOME TAX-5 vs M/S BACKBONE PROJECTS LTD.
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
THE PRINCIPAL COMMISSIONER OF INCOME TAX-5 vs M/S BACKBONE PROJECTS LTD
SHEETAL INFRASTRUCTURE PRIVATE LIMITED vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1)
PR. COMMISSIONER OF INCOME TAX, VADODARA 1 vs FLORENCE V PARMAR
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
COMMISSIONER OF INCOME TAX-I vs M/S ZINCOLLIED (INDIA)
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs GUJARAT STATE FERTILIZERS AND CHEMICALS LTD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
PR. COMMISSIONER OF INCOME TAX-VADODARA-1 vs RASHMIKANT CHHAGANBHAI PATEL
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
COMMISSIONER OF INCOME TAX-I vs M/S SHREENATHJI CONSTRUCTION
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
PR. COMMISSIONER OF INCOME TAX-VADODARA-1 vs RASHMIKANT CHHAGANBHAI PATEL
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs AMBALAL SARABHAI ENTERPRISE LTD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs AMBALAL SARABHAI ENTERPRISE LTD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
COMMISSIONER OF INCOME TAX - I vs UPENDRA N PATEL
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
COMMISIONER OF INCOME TAX I vs GUJARAT FLUOROCHEMICALS LTD.
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
PR. COMMISSIONER OF INCOME TAX - VADODARA -1 vs GUJARAT METAL CAST INDUSTRIES LTD.
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
PRINCIPAL COMMISSIONER OF INCOME-TAX VADODARA - I vs M/S ALPINE INNOVATORS PVT. LTD.
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
COMMISSIONER OF INCOME TAX-I vs SHIV DEVELOPERS
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs M/S SHREEJI CORPORATION
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
PR. COMMISSIONER OF INCOME TAX-VADODARA-1 vs INOX INDIA LTD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
PR. COMMISSIONER OF INCOME TAX-VADODARA-1 vs INOX INDIA LTD
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
PR. COMMISSIONER OF INCOME TAX-VADODARA-1 vs MAYUR ROADWAYS
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
