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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION AND TRANSFER PRICING) vs SHELL GLOBAL SOLUTIONS INTERNATIONAL B.V. THE NETHERLANDS

TAXAP/657/201930/9/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT CRICKET ASSOCIATION

TAXAP/375/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs SAURASHTRA CRICKET ASSOCIATION

TAXAP/360/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs SAURASHTRA CRICKET ASSOCIATION

TAXAP/359/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs SAURASHTRA CRICKET ASSOCIATION

TAXAP/358/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT CRICKET ASSOCIATION

TAXAP/340/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT CRICKET ASSOCIATION

TAXAP/339/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT CRICKET ASSOCIATION

TAXAP/338/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT CRICKET ASSOCIATION

TAXAP/337/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT CRICKET ASSOCIATION

TAXAP/336/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT CRICKET ASSOCIATION

TAXAP/335/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT CRICKET ASSOCIATION

TAXAP/334/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT CRICKET ASSOCIATION

TAXAP/333/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs BARODA CRICKET ASSOCIATION

TAXAP/320/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT CRICKET ASSOCIATION

TAXAP/319/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT CRICKET ASSOCIATION

TAXAP/318/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT CRICKET ASSOCIATION

TAXAP/317/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

DIRECTOR OF INCOME TAX (EXEMPTION) vs GUJARAT CRICKET ASSOCIATION

TAXAP/268/201227/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX vs CRICKET FOR RAJKOT DISTRICT

TAXAP/152/201927/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

COMMISSIONER OF INCOME TAX vs SAURASHTRA CRICKET ASSOCIATION

TAXAP/123/201427/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO