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ITAT Gujarat Bench

6,755 judgments

REINHARDT ROTO MACHINES vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 1(2)(1)VADODARA

SCA/17015/201824/9/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs JAY CHEMICAL INDUSTRIES LTD.

TAXAP/610/201924/9/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs M/S BALAJI ELECTRICAL INSULATORS PVT. LTD.

TAXAP/688/201924/9/2019

J K CHATURVEDI vs PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA-1

SCA/16040/201923/9/2019

THE COMMISSIONER OF INCOME TAX, AHMEDABAD - II vs LABH CONSTRUCTION & INDUSTRIESLTD.

TAXAP/1198/200720/9/2019

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

THE PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs M/S RAYSONS RESIDENCY PVT. LTD.

TAXAP/650/201917/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT 1 vs M/S KRISH CORPORATION

TAXAP/540/201917/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs M/S PATDI COMMERCIAL AND INVERSTMENT LTD

TAXAP/174/201917/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

HITACHI HI REL POWER ELECTORNICS PVT. LTD. vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1)

SCA/16575/201816/9/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs M/S NAVIN LABORATORIES PVT. LTD.

TAXAP/649/201916/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs M/S FINE LINE CIRCUITS COMPANY

TAXAP/463/201916/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs M/S FINE LINE CIRCUITS COMPANY

TAXAP/462/201916/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs M/S FINE LINE CIRCUITS COMPANY

TAXAP/461/201916/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs M/S FINE LINE CIRCUITS COMPANY

TAXAP/460/201916/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs MUNDRA INTERNATIONAL CONTAINER TERMINAL PVT. LTD

TAXAP/634/201916/9/2019

THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 1 vs M/S FINE LINE CIRCUITS COMPANY

TAXAP/464/201916/9/2019

COMMISSIONER OF INCOME TAX-III vs OME SHIV DYESTUFF PVT LTD

TAXAP/823/20119/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, AHMEDABAD vs ULHAS SECURITIES PVT. LTD.

TAXAP/79/20199/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

COMMISSIONER OF INCOME TAX-II vs MAHAVIR ROLLING MILLS LTD

TAXAP/778/20119/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

THE COMMISSIONER OF INCOME TAX-IV vs VIKSHARA TRADING & INVESTMENT PVT LTD

TAXAP/739/20119/9/2019

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO