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ITAT Gujarat Bench
6,755 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S KIRAN JEWELLARY
TAXAP/788/201920/1/2020
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRIN. COMMISSIONER OF INCOME TAX - 6 vs NILESH RAMESHCHANDRA SHAH
TAXAP/888/201920/1/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs WESTERN AGRI SEEDS LTD.
TAXAP/834/201920/1/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs WESTERN AGRI SEEDS LTD.
TAXAP/835/201920/1/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs MOHAN BHAGWATPRASAD AGRAWAL
TAXAP/811/201920/1/2020
PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT-1 vs M/S NEEL IMPEX
TAXAP/874/201920/1/2020
PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT-1 vs SHAILESHKUMAR RAMESHCHANDRA SHAH
TAXAP/871/201920/1/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs STEELCO GUJARAT LTD.
TAXAP/836/201913/1/2020
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GANESH HOUSING CORPORATION LTD.
TAXAP/817/201913/1/2020
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GANESH HOUSING CORPORATION LTD.
TAXAP/814/201913/1/2020
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ADANI WILMAR LTD.
TAXAP/807/201913/1/2020
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PR. COMMISSIONER OF INCOME TAX vs M/S JAY ENTERPRISE
TAXAP/801/201913/1/2020
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PR. COMMISSIONER OF INCOME TAX vs M/S RAWMIN MINING AND INDUSTRIES P. LTD.
TAXAP/746/201913/1/2020
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GANESH HOUSING CORPORATION LTD.
TAXAP/733/201913/1/2020
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs M/S GUJARAT STATE FINANCIAL CORPORATION
TAXAP/726/201913/1/2020
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) vs NIKO RESOURCES LTD.
TAXAP/771/200813/1/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs ARVIND N NOPANY
TAXAP/721/201913/1/2020
ARUN MUNSHAW HUF vs INCOME TAX OFFICER, WARD 7(1)
TAXAP/1091/200813/1/2020
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT CRICKET ASSOCIATION
TAXAP/802/201913/1/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs VISHAL ENGINEERING AND GALVANIZERS
TAXAP/822/201913/1/2020