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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX,AHMEDABAD-III vs JAIDEEP RAVINDRA AGARWAL C/O RAVINDRA M AGARWAL

TAXAP/1042/201127/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME-TAX, AHMEDABAD-3, vs M/S OMNI LENS PVT. LTD.

TAXAP/1035/201727/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PR COMMISSIONER OF INCOME TAX RAJKOT 1 vs SHILESH GANGARAM RAMANI

TAXAP/1020/201827/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SWAGAT INFRASTRUCTURE LTD.

TAXAP/1013/201827/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX (TDS) vs GUJARAT MARITIME BOARD

TAXAP/101/201527/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX vs WESTERN AGRI SEEDS LTD.

TAXAP/784/201927/1/2020

THE PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs DEVCHAND B PATEL

TAXAP/738/201927/1/2020

THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs A. MENARINI INDIA PVT. LTD.

TAXAP/17/202027/1/2020

THE PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs DEVCHAND B PATEL

TAXAP/739/201927/1/2020

SAURASHTRA CRICKET ASSOCIATION vs INCOME TAX OFFICER

SCA/2321/201421/1/2020

ASHITA NILESH PATEL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(2)

SCA/3948/201920/1/2020

SONAL NIMISH PATEL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(2)

SCA/3947/201920/1/2020

THE PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs M/S THAKKAR GOVINDBHAI GANPATLAL HUF

TAXAP/881/201920/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT-1 vs M/S BLUESTONE JEWELLERY

TAXAP/875/201920/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs M/S FOREVER GEMS PVT. LTD.

TAXAP/839/201920/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT-1 vs M/S KIRAN JEWELLERY

TAXAP/820/201920/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT-1 vs M/S KIRAN JEWELLERY

TAXAP/819/201920/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT-1 vs M/S KIRAN JEWELLERY

TAXAP/818/201920/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER INCOME TAX, SURAT-1 vs M/S GUNJAN EXPORT

TAXAP/805/201920/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER INCOME TAX, SURAT-1 vs M/S ARAV DIAMOND

TAXAP/798/201920/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA