← All Benches
ITAT Delhi Bench
80,939 judgments
COMMISSIONER OF INCOME TAX vs NORTEL NETWORKS INDIA P.LTD.
ITA - 1383 / 20081/12/2008
COMMISSIONER OF INCOME TAX vs TRANS ASIA SECURITIES P.LTD.
ITA - 1360 / 20081/12/2008
COMMISSIONER OF INCOME TAX DELHI V vs NET 4 INDIA P.LTD.
ITA - 1379 / 200828/11/2008
COMMISSIONER OF INCOME TAX vs COSMOS INTERNATIONAL
ITA/643/200827/11/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs DHARAM PAL PREM CHAND LIMITED
ITA/83/200827/11/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs DHARAM PAL PREM CHAND LIMITED
ITA - 83 / 200827/11/2008
COMMISSIONER OF INCOME TAX
ITA/585/200826/11/2008
COMMISSIONER OF INCOME TAX vs TELETEE FINSEC INDIA P.LTD.
ITA - 1321 / 200825/11/2008
COMMISSIONER OF INCOME TAX vs INDO JAVA LTD
ITA - 1320 / 200825/11/2008
COMMISSIONER OF INCOME TAX vs SHRI SANJIV MISHRA
ITA/1313/200825/11/2008
DIRECTOR OF INCOME TAX (EXEMPTON) vs JAPAN CHAMBER OF COMMERCE & INDUSTRY IN INDIA
ITA - 1322 / 200825/11/2008
COMMISSIONER OF INCOME TAX vs NDC TELECOMUNICATIONS INDIA P.LTD.
ITA - 1375 / 200824/11/2008
COMMISSIONER OF INCOME TAX vs E.I.DUPONT INDIA PVT LTD
ITA - 1312 / 200824/11/2008
COMMISSIONER OF INCOME TAX vs UPPAL HOTELS LTD
ITA/1314/200824/11/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs UPPAL HOTELS LTD
ITA - 1314 / 200824/11/2008
COMMISSIONER OF INCOME TAX vs EASTERN MEDIKIT LTD
ITA - 1304 / 200824/11/2008
COMMISSIONER OF INCOME TAX vs M/S DCM SHRIRAM CONSOLIDATED L
ITA/571/200621/11/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX DELHI II vs MONNET INDUSTRIES LTD.
ITA/450/200821/11/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
THE COMMISSIONER OF INCOME TAX vs M/S DCM SHRIRAM CONSOLIDATED L
ITA/1187/200521/11/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs DCM SHRIRAM CONSOLIDATED LIMITED
ITA/1249/200721/11/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER