COMMISSIONER OF INCOME TAX DELHI V vs. NET 4 INDIA P.LTD.

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ITA - 1379 / 2008HC Delhi28 November 20081 pages
For Petitioner: MR.JAGDISH RAI GOEL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . 28.11.2008 . Present: Mr J. R. Goel for the Appellant. . + ITA 1379/2008 . This appeal is directed against the order dated 25.04.2008 passed by the Income Tax Appellate Tribunal in ITA 2139/D/2007 relating to the assessment year 2004-2005. The Tribunal has followed this Court?s decision in CIT v. Woodward Governor India Private Limited: 294 ITR 451. No substantial question of law arises for the consideration of this Court, the issues having already been settled by the said decision in Woodward Governor (supra). The appeal is dismissed. . BADAR DURREZ AHMED, J . . . RAJIV SHAKDHER, J November 28, 2008 SR . . 51

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