COMMISSIONER OF INCOME TAX vs. NORTEL NETWORKS INDIA P.LTD.

IN THE HIGH COURT OF DELHI AT NEW DELHI . 01.12.2008 . Present: Mr Jagdish Rai Goel for the appellant. . +ITA 1383/2008 . This appeal is directed against the order dated 11.3.2008 passed by the Income Tax Appellate Tribunal in respect of assessment year 2002-03. The Tribunal has followed the decision of this Court in the case of CIT vs Woodward Governor India Pvt Ltd: 294 ITR 451. The issue is entirely covered by the said decision. No substantial question of law arises for our consideration. The appeal is dismissed. . BADAR DURREZ AHMED, J . . RAJIV SHAKDHER, J December 01, 2008 mb . . 38 .