← All Benches
ITAT Delhi Bench
80,939 judgments
ITC vs NATRAJ STATINARY PRODUCTIION P LTD
ITA - 1012 / 200721/11/2008
CIT vs NATRAJ STATIONERY PRODUCTS P.LTD.
ITA - 1009 / 200721/11/2008
CIT vs DELHI BRASS & METAL WORKS LTD
ITA - 653 / 200721/11/2008
COMMISSIONER OF INCOME TAX vs DCM SHRIRAM CONSOLIDATED LIMITED
ITA - 1249 / 200721/11/2008
COMMISSIONER OF INCOME TAX DELHI II vs MONNET INDUSTRIES LTD.
ITA - 450 / 200821/11/2008
INCOME TAX-V vs PRODUCTS (P) LTD
ITA/1012/200721/11/2008
INCOME TAX-V vs PRODUCTS (P) LTD
ITA/1009/200721/11/2008
COMMISSIONER OF INCOME TAX
ITA/653/200721/11/2008
COMMISSIONER OF INCOME TAX DELHI X vs HANDLOOM SAREE BHAWAN
ITA - 1290 / 200819/11/2008
COMMISSIONER OF INCOME TAX vs SABIC INDIA P.LTD.
ITA - 1276 / 200818/11/2008
THE COMMISSIONER OF INCOME TAX vs P.P.JEWELLERS
ITA - 1275 / 200818/11/2008
THE COMMISSIONER OF INCOME TAX vs DEWAN CHAND
ITA - 1284 / 200817/11/2008
THE COMMISSIONER OF INCOME TAX vs DEWAN CHAND
ITA - 1280 / 200817/11/2008
THE COMMISSIONER OF INCOME TAX vs DEWAN CHAND
ITA - 1274 / 200817/11/2008
THE COMMISSIONER OF INCOME TAX vs DEWAN CHAND
ITA - 1273 / 200817/11/2008
COMMISSIONER OF INCOME TAX vs SAMTEL COLOR LIMITED
ITA/1207/200814/11/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs SAMTEL COLOR LIMITED
ITA - 1207 / 200814/11/2008
TAX-II vs (P) LTD
ITA/1295/200814/11/2008
COMMISSIONER OF INCOME TAX vs MANTEC CONSULTANT (P) LTD
ITA - 1295 / 200814/11/2008
COMMISSIONER OF INCOME TAX vs HARKARAN DAS VED PAL
ITA - 1005 / 200712/11/2008