COMMISSIONER OF INCOME TAX vs. SABIC INDIA P.LTD.
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IN THE HIGH COURT OF DELHI AT NEW DELHI . 18.11.2008 . Present: Ms P. L. Bansal with Mr Sanjeev Rajpal and Ms Anshul Sharma for the Appellant. Ms Mahua Kalra for the Respondent. . + ITA 1276/2008 . This appeal under Section 260-A of the Income Tax Act, 1961 is directed against the order dated 28.02.2008 passed by the Income Tax Appellate Tribunal in ITA No. 4735/Del/2007 relating to the assessment year 2004-2005. The Tribunal has passed the impugned order following the decision of the Court in the case of CIT v. Woodward Governor India Private Limited: 294 ITR 451. The issue is entirely covered by the said decision of this Court. Consequently, the appeal is dismissed. . BADAR DURREZ AHMED, J . . . RAJIV SHAKDHER, J November 18, 2008 SR . 37-42 . .
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