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ITAT Delhi Bench
80,939 judgments
Commissioner of Income Tax vs M/s India Crafts
ITA/326/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/331/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/45/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/252/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/460/20064/12/2008
Commissioner of Income Tax vs Th. L/H Sh. C. M. Chadha
ITA/491/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/105/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/306/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/339/20064/12/2008
Commissioner of Income Tax vs Th. L/H Sh. C. M. Chadha
ITA/490/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/332/20064/12/2008
Commissioner of Income Tax vs M/s India Crafts
ITA/323/20064/12/2008
COMMISSIONER OF INCOME TAX DELHI II vs METZELER AUTOMOTIVE PROFILES INDIA LTD.
ITA - 17 / 20083/12/2008
COMMISSIONER OF INCOME TAX vs M/S INTRA PORT INDIA
ITA/553/20063/12/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
THE COMMISSIONER OF INCOME TAX XIII vs TANIYA CONSTRUCTION CO.
ITA/395/20082/12/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
ULTIMATE FASHION MAKER LTD. vs COMMISSIONER OF INCOME TAX DELHI
ITA - 1253 / 20082/12/2008
THE COMMISSIONER OF INCOME TAX XIII vs TANIYA CONSTRUCTION CO.
ITA - 395 / 20082/12/2008
COMMISSIONER OF INCOME TAX,
ITA/1366/20082/12/2008
ULTIMATE FASHION MAKER LTD vs COMMISSIONER OF INCOME TAX
ITA/1253/20082/12/2008
COMMISSIONER OF INCOME TAX DELHI CENTRAL I vs CONTIMETERS ELECTRICALS P.LTD.
ITA - 1366 / 20082/12/2008
