← All Benches

ITAT Delhi Bench

77,368 judgments

COMMISSIONER OF INCOME TAX DELHI II vs K.S.EXIM LTD.

ITA - 144 / 20083/3/2008

VESTAS RRB INDIA LTD. vs ADDL. COMMISSIONER OF INCOME TAX

ITA - 142 / 20083/3/2008

COMMISSIONER OF INCOME TAX vs VISHISTH CHAY VYAPAR LIMITED

ITA - 139 / 20083/3/2008

COMMISSIONER OF INCOME TAX vs SAMTEX FASHION LIMITED

ITA - 136 / 20083/3/2008

COMMISSIONER OF INCOME TAX vs MEENA GUPTA

ITA - 137 / 20083/3/2008

COMMISSIONER OF INCOME TAX CENTRAL I vs VISHWA DHARMAYATAN TRUST

ITA - 135 / 200829/2/2008

VESTAS RRB INDIA LTD. vs ADDL. COMMISSIONER OF INCOME TAX

ITA - 143 / 200829/2/2008

COMMISSIONER OF INCOMET AX vs DELHI RACE CLUB LTD

ITA - 128 / 200828/2/2008

COMMISSIONER OF INCOME TAX vs UGS INDIA P.LTD.

ITA - 124 / 200827/2/2008

THE COMMISSIONER OF INCOME TAX V vs N.D.C. TELECOMMUNICATIONS

ITA - 119 / 200827/2/2008

COMMISSIONER OF INCOME TAX vs CALCUTTA TEST HOUSE P.LTD.

ITA - 102 / 200827/2/2008

COMMISSIONER OF INCOME TAX vs CALCUTTA TEST HOUSE P.LTD.

ITA/102/200827/2/2008

COMMISSIONER OF INCOME TAX vs VIKARAM INTERNATONAL P.LTD.

ITA/1149/200727/2/2008

THE COMMISSIONER OF INCOME TAX XVII vs STIC PENS LTD.

ITA - 98 / 200826/2/2008

THE COMMISSIONER OF INCOME TAX XVII vs STIC PENS LTD.

ITA - 97 / 200826/2/2008

THE COMMISSIONER OF INCOME TAX V vs LRISHAB ISPAT LTD.

ITA/95/200825/2/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

THE COMMISSIONER OF INCOME TAX V vs REDSUN TEA LTD.

ITA - 245 / 200822/2/2008

COMMISSIONER OF INCOME TAX vs BHAN TEXTILE P.LTD.

ITA/729/200722/2/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX vs JINDAL DRILLING & INDUSTRIES

ITA/1674/200622/2/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

NEW DELHI AUTO FINANCE P.LTD. vs JT.COMMISSIONER OF INCOME TAX

ITA/773/200722/2/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA