COMMISSIONER OF INCOME TAX vs. UGS INDIA P.LTD.
ITA - 124 / 2008HC Delhi27 February 20081 pages
For Petitioner: PREM LATA BANSAL
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI ITA 124/2008 COMMISSIONER OF INCOME TAX ..... Appellant Through Ms. P.L.Bansal, Adv. versus UGS INDIA P.LTD. ..... Respondent Through CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE V.B. GUPTA . . . O R D E R 27.02.2008 . CM No.1217/2007 . Allowed, subject to all just exceptions. . CM stands disposed of. . CM No.1216/2007 . Seven days delay in filing the appeal is condoned. . The application stands disposed of. . ITA No.124/2008 . Issue notice to the Respondent, returnable on 12th August, 2008. . MADAN B. LOKUR, J . . V.B. GUPTA, J FEBRUARY 27, 2008 rs . .
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