THE COMMISSIONER OF INCOME TAX XVII vs. STIC PENS LTD.

IN THE HIGH COURT OF DELHI AT NEW DELHI ITA 97/2008 THE COMMISSIONER OF INCOME TAX XVII .... Appellant Through Ms.Rashmi Chopra, Advocate. . versus . STIC PENS LTD. ..... Respondent Through . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE V.B. GUPTA . O R D E R 26.02.2008 . . . CM.APPL.893/2008: . Allowed, subject to all just exceptions. . Application disposed of. . ITA No.97/2008: . Issue notice to the Respondent, returnable on 13th August, 2008. The file of ITA No.1430/2006 be sent on the next date of hearing. MADAN B. LOKUR,J . . . V.B. GUPTA, J FEBRUARY 26, 2008 Bp .