VESTAS RRB INDIA LTD. vs. ADDL. COMMISSIONER OF INCOME TAX

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ITA - 142 / 2008HC Delhi03 March 20081 pages
For Petitioner: K.SAMPATH

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 142/2008 . VESTAS RRB INDIA LTD. ..... Appellant Through:Mr.K.Sampath, Adv. . versus . ADDL. COMMISSIONER OF INCOME TAX ..... Respondent Through:Mr.R.D.Jolly, Adv. . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE V.B. GUPTA . O R D E R 03.03.2008 This appeal arises out of the order passed by the Income Tax Appellate Tribunal Bench ?D? in ITA No. 704 and 705/Del/2004 relevant for the assessment years 2001-01 and 2002-03. . . For the reasons recorded by us in ITA No.142/2008 which arises out of the same order in respect of the same Assessee and which was dismissed by us on 29th February, 2008, this appeal is also dismissed. . . . MADAN B. LOKUR,J . . V.B. GUPTA, J MARCH 03, 2008 Bisht .

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