THE COMMISSIONER OF INCOME TAX XVII vs. STIC PENS LTD.
ITA - 98 / 2008HC Delhi26 February 20081 pages
For Petitioner: RASHMI CHOPRA
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI ITA 98/2008 THE COMMISSIONER OF INCOME TAX XVII .... Appellant Through Ms.Rashmi Chopra, Advocate. . versus . STIC PENS LTD. ..... Respondent Through . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE V.B. GUPTA . O R D E R 26.02.2008 . CM.APPL.894/2008: . Allowed, subject to all just exceptions. . Application disposed of. . ITA No.98/2008: . Issue notice to the Respondent, returnable on 13th August, 2008. The file of ITA No.1430/2006 be sent on the next date of hearing. . MADAN B. LOKUR,J . . V.B. GUPTA, J FEBRUARY 26, 2008 bp . .
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