COMMISSIONER OF INCOME TAX DELHI II vs. K.S.EXIM LTD.
ITA - 144 / 2008HC Delhi03 March 20081 pages
For Petitioner: R.D. JOLLY
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IN THE HIGH COURT OF DELHI AT NEW DELHI . . ITA 144/2008 . . COMMISSIONER OF INCOME TAX DELHI II ..... Appellant Through:Mr.R.D.Jolly, adv. . versus . K.S.EXIM LTD. ..... Respondent Through . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE V.B. GUPTA . O R D E R 03.03.2008 CM No.1481/2008 Allowed subject to all just exceptions. ITA No.144/2008 Notice, returnable on 14th August, 2008. ITA No.145/2008 will be taken up as the main case. . . MADAN B. LOKUR, J . . V.B. GUPTA, J MARCH 03, 2008 Bisht .
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