COMMISSIONER OF INCOME TAX vs. VISHISTH CHAY VYAPAR LIMITED
ITA - 139 / 2008HC Delhi03 March 20081 pages
For Petitioner: PREM LATA BANSAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 139/2008 . COMMISSIONER OF INCOME TAX ..... Appellant Through:Ms.P.L.Bansal, Adv. versus . VISHISTH CHAY VYAPAR LIMITED ..... Respondent . . Through:Ms.Sonia Mathur, Adv. CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE V.B. GUPTA . O R D E R 03.03.2008 CM No.1387/2008 Allowed subject to all just exceptions. ITA 139/2008 Notice. Learned counsel for the Assessee accepts notice and seeks some time to look into the case papers. On her request, adjourned to 7th April, 2008. . . . MADAN B. LOKUR, J . . V.B. GUPTA, J MARCH 03, 2008 Bisht
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