COMMISSIONER OF INCOME TAX vs. SAMTEX FASHION LIMITED

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ITA - 136 / 2008HC Delhi03 March 20081 pages
For Petitioner: PREM LATA BANSAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 136/2008 . COMMISSIONER OF INCOME TAX ..... Appellant Through:Ms.P.L.Bansal, Adv. versus . SAMTEX FASHION LIMITED ..... Respondent Through:Ms.O.S.Bajpai, Adv. . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE V.B. GUPTA . O R D E R 03.03.2008 . CM No.1385/2008 Allowed subject to all just exceptions. . ITA 136/2008 Notice. Learned counsel for the Assessee accepts notice and seeks some time to look into the case papers. On his request, adjourned to 20th August, 2008. . . . MADAN B. LOKUR, J . . V.B. GUPTA, J MARCH 03, 2008 . . Bisht

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