← All Benches
ITAT Chennai Bench
24,513 judgments
AISHTMA EDUCATIONAL TRUST,CHENNAI vs CIT(E), CHENNAI
ITA 2116/CHNY/2026[2027-28]Status: Disposed3/9/2026AY 2027-28
SUTHAKAR,VIRUDHUNAGAR vs ITO, VIRUDHUNAGAR
ITA 2113/CHNY/2026[2018-19]Status: Disposed3/9/2026AY 2018-19
ANNAMALAI RAMANATHAN,PUDUKKOTTAI vs ITO, PUDUKKOTTAI
ITA 2097/CHNY/2026[2015-16]Status: Disposed3/9/2026AY 2015-16
SHYAM NARAYAN MOORTHI,CHENNAI vs ITO, INTL. TAXN. WARD-2(2), CHENNAI
ITA 1986/CHNY/2026[2018-19]Status: Disposed3/9/2026AY 2018-19
THAAGAM FOUNDATION,CHENNAI vs CIT(EXEMPTION), CHENNAI
ITA 1832/CHNY/2026[2027-28]Status: Disposed3/9/2026AY 2027-28
M/S. ARADHYAA INFRA & HOLDINGS PVT. LTD.,CHENNAI vs ITO, CORP. WARD-1(1), CHENNAI
ITA 1793/CHNY/2026[2020-21]Status: Disposed3/9/2026AY 2020-21
RATHINAGIRI GOUNDAR KUMARAVEL,DINDIGUL vs INCOME TAX OFFICER-1, DINDIGUL
ITA 1771/CHNY/2026[2012-13]Status: Disposed3/9/2026AY 2012-13
ARUMUGASAMY PONNUSAMY MURUGESAN,MANAMADURAI vs ITO, WARD-2, KARAIKUDI
ITA 1510/CHNY/2026[2015-16]Status: Disposed3/9/2026AY 2015-16
ARUMUGASAMY PONNUSAMY MURUGESAN,MANAMADURAI vs ITO, WARD-2, KARAIKUDI
ITA 1509/CHNY/2026[2015-16]Status: Disposed3/9/2026AY 2015-16
MOHAMED KHADER YOUSUF,COIMBATORE vs ACIT, CENTRAL CIRCLE-1, COIMBATORE
ITA 1439/CHNY/2026[2013-14]Status: Disposed3/9/2026AY 2013-14
M.Y. ZUBAIDA,COIMBATORE vs ACIT, CENTRAL CIRCLE-1, COIMBATORE
ITA 1438/CHNY/2026[2012-13]Status: Disposed3/9/2026AY 2012-13
UGAM KANWAR BHAWARLAL SETHIA AND SONS CHARITABLE TRUST,RITHERDON ROAD, VEPERY S.O, VYASARPADI vs CIT (EXEMPTION), MAHATMA GANDHI ROAD, NUGAMBAKAM
ITA 1203/CHNY/2026[2025-26]Status: Disposed3/9/2026AY 2025-26
UGAM KANWAR BHAWARLAL SETHIA AND SONS CHARITABLE TRUST,RITHERDON ROAD, VEPERY S.O, VYASARPADI vs CIT (EXEMPTION), MAHATMA GANDHI ROAD, NUGAMBAKAM
ITA 1202/CHNY/2026[2025-26]Status: Disposed3/9/2026AY 2025-26
KAVIN INFRASTRUCTURE SERVICE PRIVATE LIMITED,COIMBATORE vs ASSESSING OFFICER, CORP CIRCLE 1, CBE, COIMBATORE
ITA 1199/CHNY/2026[2022-2023]Status: Disposed3/9/2026AY 2022-2023
RANGANATHAN RAJESWARI CHARITABLE TRUST,COIMBATORE vs ACIT, COIMBATORE, COIMBATORE
ITA 4045/CHNY/2025[2020-21]Status: Disposed3/9/2026AY 2020-21
SHRI COIMBATORE JEWELLERS INDIA PRIVATE LIMITED,SALEM vs DCIT, CIRCLE 1(1), SALEM
ITA 3605/CHNY/2025[2017-18]Status: Disposed3/9/2026AY 2017-18
MRS. VARALAKSHMI,TIRUVALLUR vs ITO, WARD-116(1), CHENNAI
ITA 3254/CHNY/2025[2015-16]Status: Disposed3/9/2026AY 2015-16
MOVATE TECHNOLOGIES PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI
ITTPA 53/CHNY/2026[2022-23]Status: Disposed2/9/2026AY 2022-23
ZF COMMERCIAL VEHICLE CONTROL SYSTEMS INDIA LTD.,CHENNAI vs DCIT, CORP. CIRCLE-3(1), CHENNAI
ITTPA 51/CHNY/2026[2022-23]Status: Disposed2/9/2026AY 2022-23
TRIMBLE INFORMATION TECHNOLOGIES INDIA PRIVATE LIMITED,KANCHIPPURAM vs ITO WARD 3(1), CHENNAI, CHENNAI
ITTPA 50/CHNY/2026[2022-23]Status: Disposed2/9/2026AY 2022-23
