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ITAT Chennai Bench
24,258 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs IG3 INFRA LIMITED, KANCHIPURAM
ITA 2578/CHNY/2026[2020-21]Status: Disposed16/10/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs IG3 INFRA LIMITED, OGGIAMTHORAIPAKKA
ITA 2577/CHNY/2026[2019-20]Status: Disposed16/10/2026AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs SHANMUGHAM THIAGARAJAN, CHENNAI
ITA 2576/CHNY/2026[2020-21]Status: Disposed16/10/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs SHANMUGHAM THIAGARAJAN, CHENNAI
ITA 2575/CHNY/2026[2019-20]Status: Disposed16/10/2026AY 2019-20
VCO CONSULATATNS AND SEVICES PRIVATE LIMITED,CHENNAI vs ITO, CORPORATE WARD 3(3), CHENNAI, CHENNAI
ITA 2145/CHNY/2025[2019-20]Status: Disposed16/10/2026AY 2019-20
R K SWAMY LIMITED,CHENNAI vs DCIT NON CORPORATE CIRCLE 10(1), CHENNAI
ITA 504/CHNY/2026[2018-19]Status: Disposed14/10/2026AY 2018-19
M/S. ACCORD DISTILLERS & BREWERS PRIVATE LIMITED,CHENNAI vs PCIT, CENTRAL -2, CHENNAI, CHENNAI
ITA 2273/CHNY/2026[2016-17]Status: Disposed14/10/2026AY 2016-17
M/S. R.K. SWAMY LTD.,CHENNAI vs DCIT, NCC-10(1), CHENNAI
ITA 2822/CHNY/2025[2020-21]Status: Disposed14/10/2026AY 2020-21
AEON FORMULATIONS PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER, CORPORATE WARD 2(1), CHENNAI, CHENNAI
ITA 2481/CHNY/2026[2018-19]Status: Disposed12/10/2026AY 2018-19
JOTHIRAJAN SATHIYAMOORTHY,CHENNAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1) TRICHY, TRICHY
ITA 4204/CHNY/2026[2015-16]Status: Disposed6/10/2026AY 2015-16
JOTHIRAJAN SATHIYAMOORTHY,CHENNAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1) TRICHY, TRICHY
ITA 4203/CHNY/2026[2014-15]Status: Disposed6/10/2026AY 2014-15
THE BETHEL PENTECOST ASSEMBLY IN INDIA,GUMMIDIPOONDI vs CIT, EXEMPTIONS, CHENNAI
ITA 3917/CHNY/2026[AY 2026-2027]Status: Disposed30/9/2026
INTEGRATED PEOPLE DEVELOPMENT PROJECT,KRISHNAGIRI vs CIT EXEMPTIONS , CHENNAI
ITA 2970/CHNY/2026[-]Status: Disposed30/9/2026
KUMARAVEL SENTHILKUMAR,SALEM vs ITO, WARD-1(6), SALEM
ITA 1803/CHNY/2026[2020-21]Status: Disposed30/9/2026AY 2020-21
GOVINDHAN SANGARAYYA,THANJAVUR vs ITO WARD-1 KUMBAKONAM, KUMBAKONAM
ITA 642/CHNY/2026[2020-21]Status: Disposed29/9/2026AY 2020-21
CSI CHENNAI CHAPTER,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2973/CHNY/2026[-]Status: Disposed29/9/2026
INDIAN ASSOCIATION OF COLLEGES OF PHARMACY,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2969/CHNY/2026[-]Status: Disposed29/9/2026
INDIAN ASSOCIATION OF COLLEGES OF PHARMACHY,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2968/CHNY/2026[-]Status: Disposed29/9/2026
THEIVASIGAMANI JOTHIMURUGAN,VIRUDHUNAGAR vs ITO, WARD-1,, VIRUDHUNAGAR
ITA 2959/CHNY/2026[2011-12]Status: Disposed29/9/2026AY 2011-12
M/S. BROTHERS OF THE SACRED HEART OF JESUS,TIRUNELVELI vs ACIT, EXEMPTIONS,, COIMBATORE
ITA 1584/CHNY/2026[2018-19]Status: Disposed29/9/2026AY 2018-19